Mohd. Shahid vs State Of U.P
2018 Latest Caselaw 4469 ALL

Citation : 2018 Latest Caselaw 4469 ALL
Judgement Date : 19 December, 2018

Allahabad High Court

Mohd. Shahid vs State Of U.P on 19 December, 2018

Bench: Anil Kumar, Mohd. Faiz Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 1144 of 2017
 

 
Appellant :- Mohd. Shahid
 
Respondent :- State Of U.P
 
Counsel for Appellant :- Dinesh Chandra,Sudhir Kumar Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Anil Kumar,J.

Hon'ble Mohd. Faiz Alam Khan,J.

As prayed by learned counsel for appellant, list on 21.12.2018.

(Mohd. Faiz Alam Khan,J.) (Anil Kumar,J.)

Order Date :- 19.12.2018

Praveen

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