Shafique @ Guddu vs State Of U.P. & Another
2018 Latest Caselaw 4454 ALL

Citation : 2018 Latest Caselaw 4454 ALL
Judgement Date : 19 December, 2018

Allahabad High Court

Shafique @ Guddu vs State Of U.P. & Another on 19 December, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- APPLICATION U/S 482 No. - 36144 of 2011
 

 
Applicant :- Shafique @ Guddu
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Kamini Pandey,Ajay Dubey
 
Counsel for Opposite Party :- Govt. Advocate,Lalit Srivastava,M.K. Shukla
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present.

As a last chance to them, list on 4.1.2019.

Order Date :- 19.12.2018

Mukesh

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