Gopal vs State Of U.P. And Another
2018 Latest Caselaw 4449 ALL

Citation : 2018 Latest Caselaw 4449 ALL
Judgement Date : 19 December, 2018

Allahabad High Court

Gopal vs State Of U.P. And Another on 19 December, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- APPLICATION U/S 482 No. - 29735 of 2012
 

 
Applicant :- Gopal
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Yogesh Srivastava
 
Counsel for Opposite Party :- Govt. Advocate,Praveen Kumar Pandey,Sanjay Kumar Jain
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present for respondent.

List on 16.1.2019.

Stay, if any, shall continue.

Order Date :- 19.12.2018

Mukesh

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