Mohammad Hyder Mirza vs Union Of India And 7 Others
2018 Latest Caselaw 4428 ALL

Citation : 2018 Latest Caselaw 4428 ALL
Judgement Date : 19 December, 2018

Allahabad High Court

Mohammad Hyder Mirza vs Union Of India And 7 Others on 19 December, 2018

Bench: Pradeep Kumar Baghel, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 35634 of 2018
 

 
Petitioner :- Mohammad Hyder Mirza
 
Respondent :- Union Of India And 7 Others
 
Counsel for Petitioner :- Alok Kumar Yadav
 
Counsel for Respondent :- A.S.G.I.,C.S.C.,Hridai Narain Pandey,Sanjeev Kumar Rai,Vivek Verma
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Hon'ble Prakash Padia,J.

Put up tomorrow in the additional cause list.

Order Date :- 19.12.2018

Pramod Tripathi

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