Munesh Kumar vs State Of U.P. & Others
2018 Latest Caselaw 4419 ALL

Citation : 2018 Latest Caselaw 4419 ALL
Judgement Date : 18 December, 2018

Allahabad High Court

Munesh Kumar vs State Of U.P. & Others on 18 December, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL REVISION No. - 5164 of 2011
 

 
Revisionist :- Munesh Kumar
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Revisionist :- Dharmendra Singhal
 
Counsel for Opposite Party :- Govt. Advocate,Chetan Chatterjee
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Parties shall remain present tomorrow.

List on tomorrow i.e. 19.12.2018 at 2.00 p.m.

Order Date :- 18.12.2018

Mukesh

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