Ajai Singh vs State Of U.P. And Another
2018 Latest Caselaw 4413 ALL

Citation : 2018 Latest Caselaw 4413 ALL
Judgement Date : 18 December, 2018

Allahabad High Court

Ajai Singh vs State Of U.P. And Another on 18 December, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- APPLICATION U/S 482 No. - 27741 of 2010
 

 
Applicant :- Ajai Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Upendra Upadhyay
 
Counsel for Opposite Party :- Govt. Advocate,Narayan Singh Kushwaha
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Upendra Upadhyay, learned counsel for the applicant has sought adjournment on the ground of illness. On 3.12.2018 the matter was adjourned on his request.

List this matter tomorrow i.e. 19.12.2018.

Order Date :- 18.12.2018

Mukesh

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