Harish And Others vs State Of U.P. And Another
2018 Latest Caselaw 4398 ALL

Citation : 2018 Latest Caselaw 4398 ALL
Judgement Date : 18 December, 2018

Allahabad High Court

Harish And Others vs State Of U.P. And Another on 18 December, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- APPLICATION U/S 482 No. - 38228 of 2011
 

 
Applicant :- Harish And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- S.K. Tiwari
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List this matter on 7.1.2019 showing the name of Sri Amit Daga as counsel for opposite party no.2.

Order Date :- 18.12.2018

Mukesh

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