Jokhey And 2 Ors. vs State Of U.P.
2018 Latest Caselaw 4371 ALL

Citation : 2018 Latest Caselaw 4371 ALL
Judgement Date : 17 December, 2018

Allahabad High Court

Jokhey And 2 Ors. vs State Of U.P. on 17 December, 2018

Bench: Mohd. Faiz Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CRIMINAL REVISION No. - 550 of 2007
 

 
Revisionist :- Jokhey And 2 Ors.
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Vivek Manishi Shukla
 
Counsel for Opposite Party :- G.A
 

 
Hon'ble Mohd. Faiz Alam Khan,J.

On the case being called, Sri Manish Kumar-II holding brief on behalf of Sri Vivek Manishi Shukla, learned counsel for the revisionists appeared and requested that some time may be granted for preparation of the case.

The request of learned brief holder appearing on behalf of the learned counsel for the revisionists is accepted.

List after two weeks.

Order Date :- 17.12.2018

Praveen

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