Nisar Ahmed And Another vs State Of U.P. And Another
2018 Latest Caselaw 4365 ALL

Citation : 2018 Latest Caselaw 4365 ALL
Judgement Date : 17 December, 2018

Allahabad High Court

Nisar Ahmed And Another vs State Of U.P. And Another on 17 December, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 4254 of 2010
 

 
Petitioner :- Nisar Ahmed And Another
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- P.K. Srivastava
 
Counsel for Respondent :- Govt. Advocate,Rajesh Dwivedi
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Even in the revised list.

None present.

The writ petition is dismissed for want of prosecution.

Interim relief, if any, stands vacated.

Order Date :- 17.12.2018

Krishna

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