Citation : 2018 Latest Caselaw 4361 ALL
Judgement Date : 17 December, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 42 Case :- CRIMINAL APPEAL No. - 5669 of 2007 Appellant :- Gopesh Kumar Batham @ Guddu Respondent :- State Of U.P. Counsel for Appellant :- R.K. Mishra,A.K.Awasthi,Bishram Tiwari,Pravin Kumar Singh,Ravi Chandra Srivastava,Shashank Dwivedi,V.K.Sharma Counsel for Respondent :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Hon'ble Suresh Kumar Gupta,J.
On the request of learned counsel for the appellant, list in the next cause list.
Order Date :- 17.12.2018
Masarrat
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