Kallu Alias Gurdayal vs State Of U.P.
2018 Latest Caselaw 4359 ALL

Citation : 2018 Latest Caselaw 4359 ALL
Judgement Date : 17 December, 2018

Allahabad High Court

Kallu Alias Gurdayal vs State Of U.P. on 17 December, 2018

Bench: Bachchoo Lal, Suresh Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 7168 of 2010
 

 
Appellant :- Kallu Alias Gurdayal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Syed Ali Murtaza,Sunita Singh Chauhan,Sushil Pandey,Vijay Shankar Misrha
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Hon'ble Suresh Kumar Gupta,J.

On the request of learned counsel for the appellant, list in the next cause list.

Order Date :- 17.12.2018

Masarrat

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