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Gautam G. Mehta & Others vs State Of U.P. & Another
2018 Latest Caselaw 4327 ALL

Citation : 2018 Latest Caselaw 4327 ALL
Judgement Date : 14 December, 2018

Allahabad High Court
Gautam G. Mehta & Others vs State Of U.P. & Another on 14 December, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL REVISION No. - 2554 of 2012
 

 
Revisionist :- Gautam G. Mehta & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Shishir Tandon
 
Counsel for Opposite Party :- Govt. Advocate,D.Kumar Mishra,Yogesh Agarwal
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present for respondent.

List this matter on 16.1.2019.

The Officer of Bank will be kept present.

The Officers who can take decision for both litigating parties may also be kept present on 16.1.2019.

Stay, if any, shall continue.

Order Date :- 14.12.2018

Mukesh

 

 

 
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