Amit Gupta vs State Of U.P.
2018 Latest Caselaw 4322 ALL

Citation : 2018 Latest Caselaw 4322 ALL
Judgement Date : 14 December, 2018

Allahabad High Court

Amit Gupta vs State Of U.P. on 14 December, 2018

Bench: Bachchoo Lal, Suresh Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 189 of 2009
 

 
Appellant :- Amit Gupta
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Prashant Kumar Singh,D.R. Chaudhary,Devendra Kumar Mishra,Himanshu Mishra,Mohd. Samiuzzaman Khan,Narendra Kumar Singh,Rajesh,Rajesh Kumar Singh,Shiv Nath Singh Yadav
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Hon'ble Suresh Kumar Gupta,J.

This is 4th bail application of the appellant Amit Gupta. The 3rd bail application of the appellant Amit Gupta was rejected by Hon'ble Ramesh Sinha and Hon'ble Vinod Kumar Srivastava,JJ. on 12.5.2016.

List before appropriate bench after obtaining nomination from Hon'ble the Chief Justice/Senior Judge.

Order Date :- 14.12.2018

Masarrat

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