Mahendra Prasad vs State Of U P And 3 Others
2018 Latest Caselaw 4313 ALL

Citation : 2018 Latest Caselaw 4313 ALL
Judgement Date : 14 December, 2018

Allahabad High Court

Mahendra Prasad vs State Of U P And 3 Others on 14 December, 2018

Bench: Pradeep Kumar Baghel, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- PUBLIC INTEREST LITIGATION (PIL) No. - 4850 of 2018
 

 
Petitioner :- Mahendra Prasad
 
Respondent :- State Of U P And 3 Others
 
Counsel for Petitioner :- Bijendra Kumar Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Hon'ble Prakash Padia,J.

Learned counsel for the petitioner seeks two weeks' time to file declaration in terms of the amended High Court Rules.

Put up on 18.1.2019 as a fresh.

Order Date :- 14.12.2018

Pramod Tripathi

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