Yamin And 10 Others vs State Of U.P. And 7 Others
2018 Latest Caselaw 4299 ALL

Citation : 2018 Latest Caselaw 4299 ALL
Judgement Date : 13 December, 2018

Allahabad High Court

Yamin And 10 Others vs State Of U.P. And 7 Others on 13 December, 2018

Bench: Pradeep Kumar Baghel, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 31158 of 2018
 

 
Petitioner :- Yamin And 10 Others
 
Respondent :- State Of U.P. And 7 Others
 
Counsel for Petitioner :- Rajendra Kumar Misra,Sri S.K. Varma, (Senior Advocate)
 
Counsel for Respondent :- C.S.C.,Amit Manohar,Tarun Agrawal
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Hon'ble Prakash Padia,J.

Although the matter is listed peremptorily but the learned counsel for the petitioner says that the Senior Counsel has a personal problem hence the matter be adjourned today.

In the interest of justice, the matter is adjourned.

Put up this case in the additional cause list before the appropriate Bench on 19.12.2018. This order has been passed in presence of all the parties.

Order Date :- 13.12.2018

Pramod Tripathi

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