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Rajesh Gaur vs State Of U.P. And Anr.
2018 Latest Caselaw 4289 ALL

Citation : 2018 Latest Caselaw 4289 ALL
Judgement Date : 12 December, 2018

Allahabad High Court
Rajesh Gaur vs State Of U.P. And Anr. on 12 December, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- APPLICATION U/S 482 No. - 41172 of 2010
 

 
Applicant :- Rajesh Gaur
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Applicant :- Sunil Kumar
 
Counsel for Opposite Party :- Govt. Advocate,Saurabh Gour
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Saurabh Gour, learned counsel for opposite party has sent illness slip. Sri Sunil Kumar, learned counsel for applicant is not present.

As a last chance, list on 19.12.2018.

Order Date :- 12.12.2018

Mukesh

 

 

 
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