Madan Mohan & Others vs State Of U.P.& Another
2018 Latest Caselaw 4284 ALL

Citation : 2018 Latest Caselaw 4284 ALL
Judgement Date : 12 December, 2018

Allahabad High Court

Madan Mohan & Others vs State Of U.P.& Another on 12 December, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- APPLICATION U/S 482 No. - 35706 of 2011
 

 
Applicant :- Madan Mohan & Others
 
Opposite Party :- State Of U.P.& Another
 
Counsel for Applicant :- Ram Kishor Gupta
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present on behalf of respondent.

List this matter on 16.1.2019.

Stay shall continue till then.

Order Date :- 12.12.2018

Mukesh

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