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Akhlaq And Others vs State Of U.P. And Another
2018 Latest Caselaw 4278 ALL

Citation : 2018 Latest Caselaw 4278 ALL
Judgement Date : 12 December, 2018

Allahabad High Court
Akhlaq And Others vs State Of U.P. And Another on 12 December, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 396 of 2010
 

 
Petitioner :- Akhlaq And Others
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Gaurav Kakkar
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List in due course as there is non compliance of the earlier order.

Interim order, if any, stands vacated.

Further Order

List on 19.12.2018 as a last chance to Mr. Gaurav Kakkar-Advocate.

Interim order, if any, shall continue till then.

Order Date :- 12.12.2018

Mukesh

 

 

 
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