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Rikhai vs State Of U.P. & Others
2018 Latest Caselaw 4274 ALL

Citation : 2018 Latest Caselaw 4274 ALL
Judgement Date : 12 December, 2018

Allahabad High Court
Rikhai vs State Of U.P. & Others on 12 December, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 5599 of 2010
 

 
Petitioner :- Rikhai
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- R.B. Tripathi,M.C.Mishra
 
Counsel for Respondent :- Govt. Advocate,V.N. Pandey
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Nitin Chandra Mishra- Advocate submits that he has filed Vakalatnama but his name has not been shown in the cause list.

Sri Nitin Chandra Mishra- Advocate further submits that there was a compromise which had already taken place.

Be that as it may be Sri Vishwanath Pandey to convey that he may keep the respondent no. 2 present before this Court as it is very old litigation.

Parties shall remain present on 18.12.2018. 

Stay to continue till then.

Order Date :- 12.12.2018

Mukesh

 

 

 
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