Suresh Kumar Pasi @ Lal Pasi vs State Of U.P.
2018 Latest Caselaw 4271 ALL

Citation : 2018 Latest Caselaw 4271 ALL
Judgement Date : 12 December, 2018

Allahabad High Court

Suresh Kumar Pasi @ Lal Pasi vs State Of U.P. on 12 December, 2018

Bench: Bachchoo Lal, Suresh Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 8044 of 2010
 

 
Appellant :- Suresh Kumar Pasi @ Lal Pasi
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- A.M. Tripathi,Dhirendra Kumar Srivastav,Jitendra Singh,Shamimul Hasnain
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Hon'ble Suresh Kumar Gupta,J.

The first bail application of the appellant was rejected by Hon'ble Amar Saran,J. and Hon'ble Bachchoo Lal,J. on 22.7.2013. The second bail application was released by the same bench on 28.11.2014. The second bail application is still pending.

List before appropriate bench after obtaining nomination from Hon'ble the Chief Justice/Senior Judge.

Order Date :- 12.12.2018

Masarrat

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