Smt. Bala Devi vs State Of U.P. Thru. Secr. ...
2018 Latest Caselaw 4250 ALL

Citation : 2018 Latest Caselaw 4250 ALL
Judgement Date : 11 December, 2018

Allahabad High Court

Smt. Bala Devi vs State Of U.P. Thru. Secr. ... on 11 December, 2018

Bench: Pradeep Kumar Baghel, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 7730 of 2010
 

 
Petitioner :- Smt. Bala Devi
 
Respondent :- State Of U.P. Thru. Secr. Panchayat Raj & Ors.
 
Counsel for Petitioner :- Amit Krishan
 
Counsel for Respondent :- C.S.C.,Vijay Kumar Dixit
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Hon'ble Prakash Padia,J.

Passed over on the illness slip of Sri Amit Krishan, learned counsel for the petitioner.

Order Date :- 11.12.2018

Pramod Tripathi

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