Ram Adhar & Ors. vs Union Of India Thru. Secr. Defence ...
2018 Latest Caselaw 4243 ALL

Citation : 2018 Latest Caselaw 4243 ALL
Judgement Date : 11 December, 2018

Allahabad High Court

Ram Adhar & Ors. vs Union Of India Thru. Secr. Defence ... on 11 December, 2018

Bench: Pradeep Kumar Baghel, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 19033 of 2010
 

 
Petitioner :- Ram Adhar & Ors.
 
Respondent :- Union Of India Thru. Secr. Defence & Ors.
 
Counsel for Petitioner :- B. Lal,Raj Karan Yadav
 
Counsel for Respondent :- A.S.G.I.,Brijendra Kumar Ojha,C.S.C. (2010/15652),Gautam Chaudhary,R. Kumar,Rajesh Khare,Rajiv Joshi
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Hon'ble Prakash Padia,J.

List in January, 2019.

Order Date :- 11.12.2018

Pramod Tripathi

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