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Shashi Mani Tripathi [Objection ... vs The Committee Of Management ...
2018 Latest Caselaw 4239 ALL

Citation : 2018 Latest Caselaw 4239 ALL
Judgement Date : 11 December, 2018

Allahabad High Court
Shashi Mani Tripathi [Objection ... vs The Committee Of Management ... on 11 December, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 
Case :- SERVICE SINGLE No. - 1940 of 2003
 
Petitioner :- Shashi Mani Tripathi [Objection Filed] [Regular Court]
 
Respondent :- The Committee Of Management Vidyant Hindu Inter College
 
Counsel for Petitioner :- Pankaj Bajpai,K.K.Singh,Manoj Kumar Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this case in the next cause list.

Order Date :- 11.12.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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