Smt.Anima Shukla vs The University Of Lucnkow And 2 Ors
2018 Latest Caselaw 4234 ALL

Citation : 2018 Latest Caselaw 4234 ALL
Judgement Date : 11 December, 2018

Allahabad High Court

Smt.Anima Shukla vs The University Of Lucnkow And 2 Ors on 11 December, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 
Case :- SERVICE SINGLE No. - 6680 of 2007
 
Petitioner :- Smt.Anima Shukla
 
Respondent :- The University Of Lucnkow And 2 Ors
 
Counsel for Petitioner :- D.K.Singh Chuhan,G.C. Verma,Prem Chandra Chauhan,Vishnu Dev Shukla
 
Counsel for Respondent :- I.B.Singh,Dwijendra Misra
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this petition in the next cause list.

Order Date :- 11.12.2018

Suresh/

[Rajesh Singh Chauhan,J.]

Download the LatestLaws.com Mobile App