Shiv Ram vs The State Of U.P.
2018 Latest Caselaw 4223 ALL

Citation : 2018 Latest Caselaw 4223 ALL
Judgement Date : 11 December, 2018

Allahabad High Court

Shiv Ram vs The State Of U.P. on 11 December, 2018

Bench: Mohd. Faiz Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CRIMINAL REVISION No. - 414 of 2002
 

 
Revisionist :- Shiv Ram
 
Opposite Party :- The State Of U.P.
 
Counsel for Revisionist :- Gopesh Tripathi,Shishir Pradhan
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Mohd. Faiz Alam Khan,J.

Heard learned counsel for the revisionist as well as learned A.G.A. for the State.

Judgment reserved.

Order Date :- 11.12.2018

Praveen

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