Jamanti Devi vs State Of U.P.
2018 Latest Caselaw 4221 ALL

Citation : 2018 Latest Caselaw 4221 ALL
Judgement Date : 11 December, 2018

Allahabad High Court

Jamanti Devi vs State Of U.P. on 11 December, 2018

Bench: Pradeep Kumar Baghel, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 3878 of 2018
 

 
Petitioner :- Jamanti Devi
 
Respondent :- State Of U.P.
 
Counsel for Petitioner :- Vidya Prakash Singh
 
Counsel for Respondent :- C.S.C.,Vrindavan Mishra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Hon'ble Prakash Padia,J.

With reference to the office report dated 11.12.2018, list this case in the week commencing 15.1.2019 along-with the companion writ petition.

Order Date :- 11.12.2018

Pramod Tripathi

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