Takhtram And Others vs State Of U.P. And Another
2018 Latest Caselaw 4127 ALL

Citation : 2018 Latest Caselaw 4127 ALL
Judgement Date : 4 December, 2018

Allahabad High Court

Takhtram And Others vs State Of U.P. And Another on 4 December, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- APPLICATION U/S 482 No. - 7881 of 2010
 

 
Applicant :- Takhtram And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Manish Chandra Tiwari,G.S. Chauhan
 
Counsel for Opposite Party :- Govt. Advocate,Rama Nand Gupta
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Rama Nand Gupta-Advocate is absent. The applicant nor his Advocate are present today.

It appears that after very long time, the matter has been listed today for the first time .

As a last chance to learned counsel for applicant, list on 11.12.2018.

It is made clear applicant will not be granted any further time by this Court.

Order Date :- 4.12.2018

Mukesh

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