Jagat Singh vs State Of U.P.
2018 Latest Caselaw 4126 ALL

Citation : 2018 Latest Caselaw 4126 ALL
Judgement Date : 4 December, 2018

Allahabad High Court

Jagat Singh vs State Of U.P. on 4 December, 2018

Bench: Bachchoo Lal, Suresh Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 7791 of 2006
 

 
Appellant :- Jagat Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Vinay Saran,Prabhat Pandey,R.P. Tiwari
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Hon'ble Suresh Kumar Gupta,J.

Case called out. None appears on behalf of the appellant even in the revised list.

List after two weeks.

Order Date :- 4.12.2018

Masarrat

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