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Pawan Kumar vs State Of U.P.Through ...
2018 Latest Caselaw 4093 ALL

Citation : 2018 Latest Caselaw 4093 ALL
Judgement Date : 3 December, 2018

Allahabad High Court
Pawan Kumar vs State Of U.P.Through ... on 3 December, 2018
Bench: Vikram Nath, Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 
Case :- MISC. BENCH No. - 8907 of 2018
 
Petitioner :- Pawan Kumar
 
Respondent :- State Of U.P.Through Prin.Secy.Cooperative Lucknow And Ors.
 
Counsel for Petitioner :- Nirankar Singh,Ashok Kumar Pandey,Rajani Singh
 
Counsel for Respondent :- C.S.C.,Dr.L.P.Misra,Gaurav Mehrotra,K.S.Pawar,Radhey Kishore Tewari,Rakesh Srivastava,Sanjay Bhasin,Sudeep Seth
 

 
Hon'ble Vikram Nath,J.

Hon'ble Rajesh Singh Chauhan,J.

List / put up on 12.12.2018, at 10:15 a.m. for further arguments before us.

Order Date :- 3.12.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Vikram Nath,J.]

 

 

 
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