Syed Mohd. Nadeem vs State Of U.P.
2018 Latest Caselaw 4088 ALL

Citation : 2018 Latest Caselaw 4088 ALL
Judgement Date : 3 December, 2018

Allahabad High Court

Syed Mohd. Nadeem vs State Of U.P. on 3 December, 2018

Bench: Bachchoo Lal, Suresh Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 6511 of 2009
 

 
Appellant :- Syed Mohd. Nadeem
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- I.M. Khan,Apul Misra,Brijesh Sahai,Namit Srivastava,P.N.Mishra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Hon'ble Suresh Kumar Gupta,J.

As prayed, list in the next cause list.

Order Date :- 3.12.2018

Masarrat

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