United India Insurance Co. Ltd. vs Pradeep Kumar Dubey & Others
2018 Latest Caselaw 2289 ALL

Citation : 2018 Latest Caselaw 2289 ALL
Judgement Date : 31 August, 2018

Allahabad High Court

United India Insurance Co. Ltd. vs Pradeep Kumar Dubey & Others on 31 August, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- FIRST APPEAL FROM ORDER No. - 212 of 1998
 

 
Appellant :- United India Insurance Co. Ltd.
 
Respondent :- Pradeep Kumar Dubey & Others
 
Counsel for Appellant :- Anand Mohan
 
Counsel for Respondent :- Neeraj Chaurasiya
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

( Ref: Civil Misc. Application )

If the amount which has been deposited by the Insurance Company has met with the award, the amount of Rs.25,000/- deposited be refunded to the Insurance Company as per its application made herein.

Earlier counsel appearing on behalf of United India Insurance Company Limited has passed away. Sri Mahesh Kumar Yadav-Advocate has filed Vakalatnama for United India Insurance Company Limited today which is taken on record.

The appeal be defiled from the record of the High Court.

Application is disposed of.

Order Date :- 31.8.2018

Mukesh