Kafeel Khan vs Lalit Kumar Executive Officer/ ...
2018 Latest Caselaw 2276 ALL

Citation : 2018 Latest Caselaw 2276 ALL
Judgement Date : 31 August, 2018

Allahabad High Court

Kafeel Khan vs Lalit Kumar Executive Officer/ ... on 31 August, 2018

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 4567 of 2018
 

 
Applicant :- Kafeel Khan
 
Opposite Party :- Lalit Kumar Executive Officer/ Sub Divisional Officer And Another
 
Counsel for Applicant :- Rafat Raza Khan,Sunil Kumar Yadav
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for the applicant seeks time to clarify as to whether any fresh order of demolition in pursuance of liberty granted by this Court, has been passed or not by filing a supplementary affidavit.

Put up as fresh on 6.9.2018.

(Manoj Kumar Gupta, J.)

Order Date :- 31.8.2018

skv

Download the LatestLaws.com Mobile App