Mahesh Chandra vs State Of U P And 2 Others
2018 Latest Caselaw 2197 ALL

Citation : 2018 Latest Caselaw 2197 ALL
Judgement Date : 28 August, 2018

Allahabad High Court

Mahesh Chandra vs State Of U P And 2 Others on 28 August, 2018

Bench: Abhinava Upadhya, Rajiv Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 28843 of 2018
 

 
Petitioner :- Mahesh Chandra
 
Respondent :- State Of U P And 2 Others
 
Counsel for Petitioner :- Pankaj Sharma,Prashant Sharma
 
Counsel for Respondent :- C.S.C.,Amrish Sahai
 

 
Hon'ble Abhinava Upadhya,J.

Hon'ble Rajiv Gupta,J.

In this writ petition, the recovery proceeding is for a sum of Rs. 4,89.320.69.

Learned counsel for the respondents submits that the case is cognizable by learned Single Judge.

Lay before appropriate Bench if possible on Friday i.e. 31.8.2018 as fresh case.

Order Date :- 28.8.2018

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