Lalu vs State Of U.P.
2018 Latest Caselaw 2170 ALL

Citation : 2018 Latest Caselaw 2170 ALL
Judgement Date : 25 August, 2018

Allahabad High Court

Lalu vs State Of U.P. on 25 August, 2018

Bench: Bachchoo Lal, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL APPEAL No. - 4887 of 2005
 

 
Appellant :- Lalu
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- K.K. Srivastava,D.K. Singh,D.P. Singh,N.I. Jafri,Sanjay Srivastava,Yogesh Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Hon'ble Siddharth,J.

The case is passed over for the day on the ground of illness slip of Sri N.I. Jafri, learned counsel for the appellant.

List in the next cause list.

Order Date :- 25.8.2018

Masarrat

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