Mannu @ Munnu vs State Of U.P.
2018 Latest Caselaw 2165 ALL

Citation : 2018 Latest Caselaw 2165 ALL
Judgement Date : 25 August, 2018

Allahabad High Court

Mannu @ Munnu vs State Of U.P. on 25 August, 2018

Bench: Bachchoo Lal, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL APPEAL No. - 2325 of 2006
 

 
Appellant :- Mannu @ Munnu
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- G.K. Gupta,P.K. Singh,S.D.S.Jadaun,V.K.Agnihotri
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Hon'ble Siddharth,J.

The case is passed over for the day on the ground of illness slip of Sri P.K. Singh, learned counsel for the appellant.

List in the next cause list.

Order Date :- 25.8.2018

Masarrat

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