Citation : 2018 Latest Caselaw 2117 ALL
Judgement Date : 23 August, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 29 Case :- SERVICE SINGLE No. - 13089 of 2017 Petitioner :- Sarlesh Kumar Shukla Respondent :- State Of U.P. Thru. Prin. Secy. Revenue & Ors. Counsel for Petitioner :- Arjun Singh Somvanshi Counsel for Respondent :- C.S.C. Hon'ble Rajesh Singh Chauhan,J.
List in the next cause list.
Interim order, if any, to continue till the next date of listing.
Order Date :- 23.8.2018
Suresh/
[Rajesh Singh Chauhan,J.]
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