Alimullah & 4 Others vs State Of U.P.
2018 Latest Caselaw 2076 ALL

Citation : 2018 Latest Caselaw 2076 ALL
Judgement Date : 21 August, 2018

Allahabad High Court

Alimullah & 4 Others vs State Of U.P. on 21 August, 2018

Bench: Amreshwar Pratap Sahi, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL APPEAL No. - 3697 of 2016
 

 
Appellant :- Alimullah & 4 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Akhilanand Mishra,Raj Kumar Mishra
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Bachchoo Lal,J.

The judgment could not conclude today.

Put up on Monday i.e. 27.8.2018 for dictation of judgment.

Order Date :- 21.8.2018

Masarrat

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