Smt. Poonam Devi vs State Of U.P. & 3 Others
2018 Latest Caselaw 2071 ALL

Citation : 2018 Latest Caselaw 2071 ALL
Judgement Date : 21 August, 2018

Allahabad High Court

Smt. Poonam Devi vs State Of U.P. & 3 Others on 21 August, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 25093 of 2017
 

 
Petitioner :- Smt. Poonam Devi
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Manoj Kumar Gupta
 
Counsel for Respondent :- C.S.C.,Amresh Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Manoj Kumar Gupta, learned counsel for the petitioner has sent illness slip.

Sri Amresh Singh, learned counsel for respondent is absent.

List on 3rd October, 2018.

Order Date :- 21.8.2018

Mukesh

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