Raj Kumar & 7 Others vs State Of U.P. Thru. ...
2018 Latest Caselaw 1964 ALL

Citation : 2018 Latest Caselaw 1964 ALL
Judgement Date : 13 August, 2018

Allahabad High Court

Raj Kumar & 7 Others vs State Of U.P. Thru. ... on 13 August, 2018

Bench: Vikram Nath, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 
Case :- SPECIAL APPEAL No. - 368 of 2017
 
Appellant :- Raj Kumar & 7 Others
 
Respondent :- State Of U.P. Thru. Prin.Secy.,General Administration & Ors.
 
Counsel for Appellant :- Desh Mitra Anand
 
Counsel for Respondent :- C.S.C.,Ashok Shukla
 

 
Hon'ble Vikram Nath,J.

Hon'ble Rajesh Singh Chauhan,J.

On the request of Sri S.G. Hasnain, learned Senior Advocate, list this case on 27.08.2018 in the additional cause list.

Order Date :- 13.8.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Vikram Nath,J.]

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