Citation : 2018 Latest Caselaw 225 ALL
Judgement Date : 25 April, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- CRIMINAL APPEAL No. - 4717 of 2015 Appellant :- Nagendra Rai @ Narendra Rai Respondent :- State Of U.P. Counsel for Appellant :- Sudhir Kumar Singh,Brijesh Sahai Counsel for Respondent :- G.A. Hon'ble Shashi Kant Gupta,J.
Hon'ble Bachchoo Lal,J.
Sri Rajiv Lochan Shukla, Advocate, has filed vakalatnama on behalf of the appellant, let it be taken on record.
As prayed by learned counsel for the appellant, list the matter on 2.5.2018 as the first case in the cause list.
Order Date :- 25.4.2018
Gss
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