Ravindra Pratap Singh And 13 Ors. vs State Of U.P.Through ...
2018 Latest Caselaw 223 ALL

Citation : 2018 Latest Caselaw 223 ALL
Judgement Date : 25 April, 2018

Allahabad High Court

Ravindra Pratap Singh And 13 Ors. vs State Of U.P.Through ... on 25 April, 2018

Bench: Devendra Kumar Upadhyaya, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- SPECIAL APPEAL No. - 440 of 2017
 

 
Appellant :- Ravindra Pratap Singh And 13 Ors.
 
Respondent :- State Of U.P.Through Prin.Secy.Deptt.Of Law Lko.And 2 Ors.
 
Counsel for Appellant :- Manish Mathur,Ram Singh
 
Counsel for Respondent :- C.S.C.,Gaurav Mehrotra
 

 
Hon'ble Devendra Kumar Upadhyaya,J.

Hon'ble Rajnish Kumar,J.

List this case on 03.05.2018.

Order Date :- 25.4.2018

psd

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