Ram Pratap Singh And Others. vs State Of U.P. & Others
2018 Latest Caselaw 138 ALL

Citation : 2018 Latest Caselaw 138 ALL
Judgement Date : 21 April, 2018

Allahabad High Court

Ram Pratap Singh And Others. vs State Of U.P. & Others on 21 April, 2018

Bench: Jayant Banerji




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 
Case :- APPLICATION U/S 482 No. - 11602 of 2004
 
Applicant :- Ram Pratap Singh And Others.
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- D.K. Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 
Hon'ble Jayant Banerji,J.

List has been revised. No one has appeared to press this application.

Sri V. P. Yadav, learned AGA for the State is present.

The application is dismissed in default.

Interim order, if any, stands vacated.

Order Date :- 21.4.2018/VKG

(Jayant Banerji,J)

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