Om Prakash And (3) Ors. vs The State Of U.P.
2018 Latest Caselaw 125 ALL

Citation : 2018 Latest Caselaw 125 ALL
Judgement Date : 20 April, 2018

Allahabad High Court

Om Prakash And (3) Ors. vs The State Of U.P. on 20 April, 2018

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CRIMINAL APPEAL No. - 31 of 2001
 

 
Appellant :- Om Prakash And (3) Ors.
 
Respondent :- The State Of U.P.
 
Counsel for Appellant :- Anil Srivstava,Ashok Kumar Singh,Diwakar Singh
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Rajnish Kumar,J.

Sri Ashok Kumar Singh, learned counsel for the appellants is reported to be out of station.

Case is adjourned.

List again.

Order Date :- 20.4.2018

psd

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