Ram Sagar And (2) Ors. vs State Of U.P.
2018 Latest Caselaw 102 ALL

Citation : 2018 Latest Caselaw 102 ALL
Judgement Date : 20 April, 2018

Allahabad High Court

Ram Sagar And (2) Ors. vs State Of U.P. on 20 April, 2018

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CRIMINAL APPEAL No. - 1456 of 2002
 

 
Appellant :- Ram Sagar And (2) Ors.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Mustafa Khan,Anil Kumar Yadav,Deepak Kumar,Kaushlendra Tewari
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Rajnish Kumar,J.

Sri Kaushalendra Tewari, learned counsel for the appellants is reported to be on sanctioned leave.

List after expiry of his sanctioned leave.

Order Date :- 20.4.2018

psd

Download the LatestLaws.com Mobile App