Ram Kishun vs State Of U.P. & Others
2017 Latest Caselaw 4876 ALL

Citation : 2017 Latest Caselaw 4876 ALL
Judgement Date : 22 September, 2017

Allahabad High Court

Ram Kishun vs State Of U.P. & Others on 22 September, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1844 of 1996
 

 
Petitioner :- Ram Kishun
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Dr. G.P.Tripathi,Anu Pratap Singh
 
Counsel for Respondent :- C.S.C.,Smt.B.Godiyal
 

 
Hon'ble Vivek Chaudhary,J.

List in next cause list.

Order Date :- 22.9.2017

psd

(Vivek Chaudhary,J.)

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