State Of U.P. (Major-B.C.) vs Babadeen
2017 Latest Caselaw 4850 ALL

Citation : 2017 Latest Caselaw 4850 ALL
Judgement Date : 22 September, 2017

Allahabad High Court

State Of U.P. (Major-B.C.) vs Babadeen on 22 September, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- BAIL No. - 2307 of 2014
 

 
Applicant :- State Of U.P. (Major-B.C.)
 
Opposite Party :- Babadeen
 
Counsel for Applicant :- Govt.Advocate
 
Counsel for Opposite Party :- Manoj Kumar Singh
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Manoj Kumar Singh, learned counsel for opposite party has sought adjournment on the ground of his illness.

2. Passed over for the day.

3. List in the next cause list.

Order Date :- 22.9.2017

Pachhere/-

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