Aswani Kumar Suman vs U.P.State Agro Industrial ...
2017 Latest Caselaw 4797 ALL

Citation : 2017 Latest Caselaw 4797 ALL
Judgement Date : 21 September, 2017

Allahabad High Court

Aswani Kumar Suman vs U.P.State Agro Industrial ... on 21 September, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 
C.M. Application No. 89560 of 2008
 
In re:
 
Case :- SERVICE SINGLE No. - 1788 of 2002
 

 
Petitioner :- Aswani Kumar Suman
 
Respondent :- U.P.State Agro Industrial Corp.Ltd.Through Its M.D.And 2 Ors
 
Counsel for Petitioner :- P.K.Srivastava,P K Srivastava
 
Counsel for Respondent :- S. Mirza,Manoj Singh
 

 
Hon'ble Vivek Chaudhary,J.

Substitution application is allowed.

Let necessary correction be made within two weeks.

List after the aforesaid period.

Order Date :- 21.9.2017

psd

(Vivek Chaudhary,J.)

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