Smt. Mithlesh vs State Of U.P. & 3 Others
2017 Latest Caselaw 4791 ALL

Citation : 2017 Latest Caselaw 4791 ALL
Judgement Date : 21 September, 2017

Allahabad High Court

Smt. Mithlesh vs State Of U.P. & 3 Others on 21 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL REVISION No. - 2776 of 2017
 

 
Revisionist :- Smt. Mithlesh
 
Opposite Party :- State Of U.P. & 3 Others
 
Counsel for Revisionist :- Abdul Khalik
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the revisionist, learned A.G.A. for the State and perused the record.

Learned A.G.A. has accepted notice on behalf of State.

Issue notice to the opp. party nos. 2 to 4.

List after service of notice upon the opp. party nos. 2 to 4.

Order Date :- 21.9.2017

Gss

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