Suresh Sharma And Another vs Shri Ram Pyare
2017 Latest Caselaw 4780 ALL

Citation : 2017 Latest Caselaw 4780 ALL
Judgement Date : 21 September, 2017

Allahabad High Court

Suresh Sharma And Another vs Shri Ram Pyare on 21 September, 2017

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 2954 of 2017
 

 
Applicant :- Suresh Sharma And Another
 
Opposite Party :- Shri Ram Pyare
 
Counsel for Applicant :- Juned Alam
 

 
Hon'ble Surya Prakash Kesarwani,J.

Heard Sri Juned Alam, learned counsel for the applicant and Sri K.R. Singh, learned Additional Chief Standing Counsel for the State-Respodnent.

An affidavit of compliance of the opposite party dated 19.09.2017, has been filed today, which is taken on record.

Perusal of paragraph Nos.4, 5, 6, 7 and 8 of the affidavit, discloses that the order of the writ court has been complied with.

Under the circumstances, this application is disposed of.

Order Date :- 21.9.2017

NLY

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