Bhagat Gulab Singh vs Narendra Pal Singh & Another
2017 Latest Caselaw 4769 ALL

Citation : 2017 Latest Caselaw 4769 ALL
Judgement Date : 21 September, 2017

Allahabad High Court

Bhagat Gulab Singh vs Narendra Pal Singh & Another on 21 September, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 1320 of 2006
 

 
Applicant :- Bhagat Gulab Singh
 
Opposite Party :- Narendra Pal Singh & Another
 
Counsel for Applicant :- G.P. Dikshit
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ifaqat Ali Khan,J.

List revised. No one is present on behalf the applicant to press the application. Learned AGA is present.

The Application U/s 482 No. 1320 of 2006 is dismissed in default of the applicant.

Interim order, if any, stands vacated.

Order Date :- 21.9.2017

SKS

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